Section 16(1) in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

(1)Recruitment by promotion shall be made on the basis of seniority subject to rejection of the unfit by a Selection Committee constituted by the Excise Commissioner as follows :

(i)	Additional Excise Commissioner	...	Chairman.
(ii)	Assistant Excise Commissioner (Personnel and Establishment).	...	Member.
(iii)	One Assistant Excise Commissioner posted at the headquartersnominated by the Excise Commissioner.	...	Member.

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State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983