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State of Uttar Pradesh - Section

Section 16 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

16. [ Procedure for recruitment by promotion. [Substituted by the U.P. Excise Constables, Drivers and Tari Supervisors Services (First Amendment) Rules, 1989.]

(1)Recruitment by promotion shall be made on the basis of seniority subject to rejection of the unfit by a Selection Committee constituted by the Excise Commissioner as follows :
(i) Additional Excise Commissioner ... Chairman.
(ii) Assistant Excise Commissioner (Personnel and Establishment). ... Member.
(iii) One Assistant Excise Commissioner posted at the headquartersnominated by the Excise Commissioner. ... Member.
(2)The appointing authority shall prepare eligibility lists of the candidates in accordance with the Uttar Pradesh promotion by Selection (on posts outside the purview of the Public Service Commission) Eligibility List Rules, 1986 and place the same before the Selection Committee along with their character rolls and such other records pertaining to them as may be considered proper.
(3)The Selection Committee shall consider the cases of the candidates on the basis of the records referred to in sub-rule (2), and if it considered necessary it may interview the candidates also.
(4)The Selection Committee shall prepare a list of the selected candidates in accordance with the orders of Government in force at the time of recruitment and forward the same to the appointing authority.]