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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(j) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(j)"Recognised Political Party" means a political party for the time being recognised by the Election Commission of India as a National Party or as a State Party in Madhya Pradesh under the Election Symbols (Reservation and Allotment) Order, 1968;