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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(3)(a) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(a)furnish estimated cost for the installation of such water supply connection including the cost of key material, flow-meter, labour, and all allied items of work ; and