Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70B] [Entire Act] State of Haryana - Subsection Section 70B(2) in Haryana Municipal Corporation Election Rules, 1994 (2)At each polling station, there shall be set up one or more voting compartments in which the voters can record their votes free from observation.
