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State of Haryana - Section

Section 70B in Haryana Municipal Corporation Election Rules, 1994

70B. Arrangement at polling station.

(1)There shall be displayed outside each polling station -
(a)a notice in Hindi specifying the polling area, the electors of which are entitled to vote at that polling station; and
(b)another notice in Hindi giving the names of each candidate in the same order in which the names of such candidates appear in the list of contesting candidates published under rule-31 together with the description of symbol which has been assigned to each candidate under rule 30.
(2)At each polling station, there shall be set up one or more voting compartments in which the voters can record their votes free from observation.
(3)The Returning Officer shall provide at each polling station one electronic voting machine, copies of the relevant part of the electoral roll and such other articles and materials necessary for voters to vote.
(4)Where a polling station is for both men and women, the Presiding Officer may direct that there shall be separate queue for men and women and that they may be admitted into the polling station alternatively in separate batches.