Himachal Pradesh High Court
Deep Lal vs . The Principal Army Public School, ... on 31 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Deep Lal vs. The Principal Army Public School, Nahan .
Cr. MP(M) No. 32 of 2022 31.03.2022 Present: Mr.B.C. Negi, Sr. Advocate with Mr.Nitin Thakur, Advocate for the petitioner.
Mr. Karan Singh Kanwar, Advocate for the respondent.
On joint request of learned counsel for parties, to have complete instructions about current status of parties, matter is adjourned.
List on 5th April, 2022.
March 31, 2022 (Vivek Singh Thakur)
(ms) Judge
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