Himachal Pradesh High Court
Deep Lal vs . Principal Army Public School. on 21 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Deep Lal Vs. Principal Army Public School.
.
CMPMO No. 32 of 2022 21.3.2022 Present: Mr.B.C. Negi, Senior Advocate, alongwith Mr.Nitin Thakur, Advocate, for the petitioner.
Mr.Karan Singh Kanwar, Advocate, for the respondents.
CMPMO No. 32 of 2022 & CMP No. 1240 of 2022 r Replies to the petition as well as application are stated to have been filed today itself. Be taken on record, if in order. Learned counsel for the respondents to ensure that there is no objection by the Registry in this regard.
List for consideration on 29th March, 2022.
(Vivek Singh Thakur), Judge.
21st March, 2022 (Keshav) ::: Downloaded on - 21/03/2022 20:14:34 :::CIS