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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2) in New Town Kolkata Planning Area (Building) Rules, 2014

(2)The drawings shall be coloured as specified in Table below:-
SI. No. Item Site Plan Building Plan, Sections etc.
1 Plot Lines Thick Black Thick Black
2 Existing Road Dark Green Dark Green
3 Future Road, if any Green dotted Green dotted
4 Permissible building lines Thick dotted Black Thick dotted Black
5 Open spaces No Colour No Colour
6 Existing work Yellow filled in Yellow filled in
7 Work proposed to be demolished Yellow Hatched Yellow Hatched
8 Proposed work Red filled in Red filled in
9 Drainage and Sewerage work Red dotted Red dotted
10 Water supply work Black dotted thin Black dotted thin
11 Greenery Green wash Green wash
12 Deviation Red Hatch Red Hatch
13 Facilities Violet filled in Violet filled in