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State of Assam - Section

Section 32 in Fishery Rules

32.

Unless otherwise specified as a condition in a licence issued under Rule 31 a licence holder shall be permitted to fish with nets of all kinds varying from spawn collecting nets of very fine mesh to nets no portion of which has meshes of more than 1½ inches from knot or 2 inches all round. The length of such nets shall not exceed fifty feet in length :Provided that the licensee shall not use at any time more than two of either or any of the gears permitted to him to be used under the rules.