Section 27(6)(c) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(6)(c) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(c)in the case of diploma or certificate entries whereof have grown faint but which is otherwise, infact, and is surrendered to the Board for being cancelled.

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State of Uttar Pradesh - Subsection

Section 27(6)(c) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992