Section 2(1)(B) in The Service Tax Rules, 1994

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(B) in The Service Tax Rules, 1994

(B)In relation to service provided or agreed to be provided by a goods transport agency in respect of transportation of goods by road, where the person liable to pay freight is,-

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Union of India - Subsection

Section 2(1)(B) in The Service Tax Rules, 1994