Section 37 in The Bihar Municipal Election Rules, 2007
37. Publication of the list of Constituencies (Wards) reserved by the District Magistrate.
- The list of the wards reserved/unreserved by the District Magistrate will be published in Form -10 in the office of the Municipality, the Subdivision and the District Magistrate, and one copy of each will be preserved in the Municipality and the District Offices.
