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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(3)(ii) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(ii)This shall extend to all the colleges and institutions that may be established or maintained by the Vishwavidyalaya in accordance with the provisions of this Adhiniyam, the rules, the statutes, the ordinances and the regulations.