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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(1) in Maharashtra Public Trust Rules, 1951

(1)These rules may be called the [Maharashtra Public Trusts Rules, 1951] [Substituted by Notification No. BPT-1117/C.R. 59/Desk XV, dated 15.5.2019.].