Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 1 in Maharashtra Public Trust Rules, 1951 1. Short title. (1)These rules may be called the [Maharashtra Public Trusts Rules, 1951] [Substituted by Notification No. BPT-1117/C.R. 59/Desk XV, dated 15.5.2019.].(2)They shall extend to the whole of the State of Maharashtra.
