Section 4(2)(b) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(2)(b) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(b)Transit pass for timber/fuel of all the species other than those mentioned under 4 (B)-1 and 4 (B) 2(a), shall be issued by the forest officer, not below the rank of Forester, authorised by the Divisional Forest Officer, according to the recommendation of the Panchayat Level Committee.

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State of Chattisgarh - Subsection

Section 4(2)(b) in The Chhattisgarh Transit (Forest Produce) Rules, 2001