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Himachal Pradesh High Court

Farm Technocrats' Forum vs . State Of H.P. & Ors. on 15 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Farm Technocrats' Forum Vs. State of H.P. & Ors.

CWP No. 3704/2022

15.06.2022 Present: Mr. J.L. Bhardwaj, Advocate, for the petitioner.

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Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Dy. AGs and Mr. Rajat Chauhan, Law Officer, for the respondents.

CWP No. 3704/2022 & CMP No. 7286/2022 Learned Additional Advocate General prays for and is granted two weeks' further time to file reply. List on 29.06.2022.

In the meanwhile, e­tendering process, initiated vide Annexure P­18, is ordered to be stayed.

Copy dasti.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 15th June, 2022 (raman) ::: Downloaded on - 15/06/2022 20:06:02 :::CIS