Section 10(1)(ii) in Punjab Registration of Births and Deaths Rules, 2004

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State of Punjab - Subsection

Section 10(1)(ii) in Punjab Registration of Births and Deaths Rules, 2004

(ii)in case where the registration is made after the date of commencement of the Registration of Births and Deaths (Amendment) Rules, 1984 published, --vide notification No. 1116-6HBV-84, dated the 3rd August, 1984 from the date of such registration, subject to the provisions of sub-section (4) of section 23.

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State of Punjab - Subsection

Section 10(1)(ii) in Punjab Registration of Births and Deaths Rules, 2004