Section 11(1) in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009

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Union of India - Subsection

Section 11(1) in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009

(1)Interface meters shall be installed -

(a)by the Central Transmission Utility for and at the cost of the regional entities; and

(b)by the State Transmission Utility for and at the cost of the State entities.