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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(2)(c) in The Haryana Homoeopathic Practitioners (General) Rules, 1975

(c)Please attach documents regarding qualifications and date of birth with copies thereof certified as true by a Gazetted Officer. The original certificates need not be sent unless called for by the Registrar.