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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in The National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006

(5)On receipt of the report of the Visiting Team, the Regional Committee shall consider the same and inform the applicant its decision for the purpose of validation of qualification and conduct of examination.