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Union of India - Section

Section 6 in The National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006

6. Processing of applications

.-The Regional Office of the National Council for Teacher Education shall process the applications received by it under these rules in the following manner, namely:-
(1)It shall be the responsibility of the institution, which has applied for recognition to submit the application complete in all respects to the Regional Committee concerned along with the documents and the fee.
(2)The Regional Committee shall scrutinize every application received by it under these rules and the deficiencies, if any, shall be pointed out to the applicants within ten days from the date of receipt of application and the applicant shall rectify the defects within a period of ten days from the date of receipt of the communication under these rules.
(3)The National Council for Teacher Education shall constitute one or more Visiting Teams and depute them for inspection of the institutions under intimation to the applicant institutes.
(4)After the inspection, the Visiting Teams shall finalize their reports on the suitability of the institution for recognition clearly bringing out the facilities and infrastructure available with the applicant and forward the same to the Regional Committee immediately.
(5)On receipt of the report of the Visiting Team, the Regional Committee shall consider the same and inform the applicant its decision for the purpose of validation of qualification and conduct of examination.