Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Rajasthan - Subsection Section 93(a) in The Rajasthan Municipalities (Election) Rules, 1994 (a)The references therein to 'Board' and 'Chairman' wherever they occur shall be construed to be as references to 'Corporation' and 'Mayor' respectively;
