Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 93 in The Rajasthan Municipalities (Election) Rules, 1994

93. Election of Mayor.

- The Returning Officer shall conduct the election of the Mayor in accordance with the procedure laid down in the foregoing rules contained in this chapter subject to the following variations namely:-
(a)The references therein to 'Board' and 'Chairman' wherever they occur shall be construed to be as references to 'Corporation' and 'Mayor' respectively;
(b)References to 'Member' and 'Members' wherever they occur shall be construed to be references to 'Corporation' and 'Corporators' respectively.