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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5)(i) in Tamil Nadu Co-operative Societies Rules, 1988

(i)the information as mentioned in the register specified in sub-rule (4) to the Registrar within three months of the close of the co-operative year to which it relates; and