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[Cites 1, Cited by 30]

Himachal Pradesh High Court

The Principal Secretary vs Surender Kumar Vashisth & on 10 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

The Principal Secretary versus Surender Kumar Vashisth & other connected matters.

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CWP No. 7860 of 2021 a/w CWPOA No. 6757/2020, CWPs No. 7332, 7594, 7516/2021 & CWP No. 265/2022.

CWP No. 7860 of 2021 10.03.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Nand Lal Thakur, Additional Advocate General, for the petitioners.

Mr. Rakesh Kumar Sharma, Advocate, for the respondent.

rCWPOA No. 6757 of 2020 Mr. Rakesh Kumar Sharma, Advocate, for the petitioner.

Mr. Lakshay Thakur, Advocate, for the respondent.

CWPs No. 7332, 7594 of 2021 & 265 of 2022 Mr. Rakesh Kumar Sharma, Advocate, for the petitioner(s).

Mr. Ashok Sharma, Advocate General with Mr. Nand Lal Thakur, Additional Advocate General, for the respondents-State.

CWP No. 7516 of 2021

Mr. Ajay Sipahiya, Advocate, for the petitioner. Mr. Ashok Sharma, Advocate General with Mr. Nand Lal Thakur, Additional Advocate General, for the respondents-State.

Last opportunity to file reply is granted.

List on 27.03.2022.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 10, 2022 (hemlata) ::: Downloaded on - 11/03/2022 20:12:26 :::CIS .

::: Downloaded on - 11/03/2022 20:12:26 :::CIS