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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(1)(iv) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(iv)One teacher from each Faculty of the University to be elected „ from amongst themselves in the manner prescribed by Statutes;