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[Cites 0, Cited by 0] [Section 52(6)] [Section 52] [Entire Act]

State of Himachal Pradesh - Subsection

Section 52(6)(d) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(d)consumer related codes including code of practice on payment of bills, code on disconnection for non-payment, standards and quality of service and fines and penalties for failure, consumer rights and consumer complaint handling procedures;