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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(c) in Gujarat Electricity Regulatory' Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Solar and Wind Generation Sources) Regulations, 2019

(c)Alternatively, allow the QCA to install additional meters on the existing CT/PT to facilitate acquisition of real time data so that best schedule can be submitted to SLDC.