Section 1 in Telangana Motor Vehicles Taxation Act, 1963
1. Short title, extent and commencement.
(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.2, TR&B (TR.I) Department, dated 17.06.2014.] Motor Vehicles Taxation Act, 1963.(2)It extends to the whole of the State of [Telangana] [Substituted by G.O.Ms.No.2, TR&B (TR.I) Department, dated 17.06.2014.].(3)It shall come into force on such [date] [Came into force on 1st April, 1963.] as the Government may by notification in the [Telangana] [Substituted by G.O.Ms.No.2, TR&B (TR.I) Department, dated 17.06.2014.] Gazette, appoint.
