Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(1) in Telangana Motor Vehicles Taxation Act, 1963 (1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.2, TR&B (TR.I) Department, dated 17.06.2014.] Motor Vehicles Taxation Act, 1963.
