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Himachal Pradesh High Court

The Principal Secretary vs . Sagri Devi And Ors. on 18 August, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

The Principal Secretary Vs. Sagri Devi and ors.

RSA No. 304 of 2014 .

18.08.2023 Present: Mr. Pushpender Jaswal, Additional Advocate General with Mr. Gautam Sood, Mr. Rahul Thakur and Ms. Priyanka Chauhan, Deputy Advocate Generals, for the appellants.

Mr. Suneet Goel, Advocate, for the respondents.

of At the request of learned Additional Advocate rt General, list on 17.11.2023.

( Satyen Vaidya ) Judge 18th August, 2023 (sushma) ::: Downloaded on - 18/08/2023 20:36:51 :::CIS