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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(ii) in The National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Members) Rules, 1998

(ii)Leave Travel Concession, Travelling Allowance and Daily Allowance on tour, shall be paid to Members as applicable to the Government servant drawing that basic pay. They will also be entitled to facility of temporary Government accommodation in guest house/inspection bungalow run by the Central Government, wherever applicable, on payment of normal rent at outstation, of the class to which Government servant of equivalent pay are eligible.