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Union of India - Section

Section 4 in The National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Members) Rules, 1998

4. Pay.

- A Member shall be entitled to a pay scale not exceeding Rs. 22400-525- 24500/-. The pay will be fixed in accordance with prevailing orders that is pay minus pension.
(i)A Member shall be entitled to dearness allowance and city compensatory allowance at the rates admissible to the officers of equivalent level in the Central Government.
(ii)Leave Travel Concession, Travelling Allowance and Daily Allowance on tour, shall be paid to Members as applicable to the Government servant drawing that basic pay. They will also be entitled to facility of temporary Government accommodation in guest house/inspection bungalow run by the Central Government, wherever applicable, on payment of normal rent at outstation, of the class to which Government servant of equivalent pay are eligible.
(iii)Official visits abroad by a Member shall be governed by Government's orders applicable to officer of equal grade in the Government of India.
(iv)A Member shall be entitled to medical treatment and hospital facilities as provided in the Central Government Health Scheme (CGHS) as applicable to a retired Government servant. At places where the CGHS scheme is not in operation, he shall be entitled to reimbursement facilities provided under the Central Services (Medical Attendance) Rules.