Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(i) in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983 (i)to the post of Driver must have attained the age of 21 years, but must not have attained the age of more than 30 years, and
