Punjab-Haryana High Court
Haryana State Industrial And ... vs Gopi Chand Deceased Through Lrs And Ors on 8 July, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RFA No.166 of 2021 (O&M)
Date of decision: 08.07.2022
HSIIDC
..Appellant (s)
Versus
Gopi Chand (deceased) thr Lrs. and ors.
..Respondent (s)
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present- Mr. Ashwani Kumar Chopra, Sr. Advocate
with Mr. Pritam Singh Saini, Advocate,
Mr. Vidul Kapoor, Advocate for HSIIDC.
Mr. Shailendra Jain, Sr. Advocate with
Mr. Satyendra Chauhan, Advocate and
Mr. Jagtar Singh, Advocate,
Mr. Karan Nehra, Advocate, Ms. Sandeep Kaur, Advocate,
Mr. Abhay Josan, Advocate, Mr. Harvinder Thakur, Advocate,
Mr. Sushil K. Sharma, Advocate for Mr. ML Sharma, Advocate,
Mr. Varun Gupta, Advocate, Mr. JS Yadav, Advocate,
Mr. Ashish Gupta, Advocate, Mr. Gulshan Nandwani, Advocate,
Mr. Himanshu Sharma, Advocate, Mr. Amit Jain, Advocate
for the landowners.
Mr. Shivendra Swaroop, AAG, Haryana and
Ms. Vibha Tewari, AAG, Haryana
***
ANIL KSHETARPAL, J.
For orders, see detailed order of the even date passed in RFA No.160 of 2021 titled as HSIIDC vs. Ram Jiwan (deceased) thr Lrs. and ors.
All the pending miscellaneous applications, if any, are also disposed of.
08.07.2022 (ANIL KSHETARPAL) ashok JUDGE
Whether speaking/reasoned : Yes Whether reportable : No 1 of 1 ::: Downloaded on - 25-12-2022 04:57:34 :::