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Punjab-Haryana High Court

Haryana State Industrial And ... vs Gopi Chand Deceased Through Lrs And Ors on 8 July, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
                                        RFA No.166 of 2021 (O&M)
                                         Date of decision: 08.07.2022
HSIIDC
                                                        ..Appellant (s)
           Versus
Gopi Chand (deceased) thr Lrs. and ors.
                                                     ..Respondent (s)

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present-        Mr. Ashwani Kumar Chopra, Sr. Advocate
                with Mr. Pritam Singh Saini, Advocate,
                Mr. Vidul Kapoor, Advocate for HSIIDC.

                Mr. Shailendra Jain, Sr. Advocate with
                Mr. Satyendra Chauhan, Advocate and
                Mr. Jagtar Singh, Advocate,
                Mr. Karan Nehra, Advocate, Ms. Sandeep Kaur, Advocate,
                Mr. Abhay Josan, Advocate, Mr. Harvinder Thakur, Advocate,
                Mr. Sushil K. Sharma, Advocate for Mr. ML Sharma, Advocate,
                Mr. Varun Gupta, Advocate, Mr. JS Yadav, Advocate,
                Mr. Ashish Gupta, Advocate, Mr. Gulshan Nandwani, Advocate,
                Mr. Himanshu Sharma, Advocate, Mr. Amit Jain, Advocate
                for the landowners.

        Mr. Shivendra Swaroop, AAG, Haryana and
        Ms. Vibha Tewari, AAG, Haryana
        ***
ANIL KSHETARPAL, J.

For orders, see detailed order of the even date passed in RFA No.160 of 2021 titled as HSIIDC vs. Ram Jiwan (deceased) thr Lrs. and ors.

All the pending miscellaneous applications, if any, are also disposed of.


08.07.2022                                                  (ANIL KSHETARPAL)
ashok                                                            JUDGE

Whether speaking/reasoned : Yes Whether reportable : No 1 of 1 ::: Downloaded on - 25-12-2022 04:57:34 :::