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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Himachal Pradesh - Subsection

Section 32(1) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(1)The Estate Officer of the University shall be responsible to the Vice-Chancellor for the custody, maintenance and management of the buildings, lawns, gardens and other properties of the University.