Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(5)(b) in Statutes of the Jodhpur National University, Jodhpur, 2010

(b)to prepare and submit to the Chairperson quarterly, half-yearly and annual cash-flow projections and status of accounts for these periods for the consideration of the Board of Management;