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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(5) in Statutes of the Jodhpur National University, Jodhpur, 2010

(5)The Board of Management may required the Chief Finance and Accounts Officer to perform the following functions, namely :-
(a)to supervise and control the keeping of accounts and account records of the University and its associated bodies (if any), and in particular, the University's Endowment Fund, General Fund and such other funds as may be required to be administered by the University;
(b)to prepare and submit to the Chairperson quarterly, half-yearly and annual cash-flow projections and status of accounts for these periods for the consideration of the Board of Management;
(c)to prepare and submit to the Board of Management, through the Chairperson, the annual budget and statement of accounts of the University;
(d)to examine ways and means to augment the finances of the University, and to rationalize expenditure, and submit proposals thereon to the Chairperson;
(e)to institute a system of periodic internal audit of accounts of the University and to facilitate such external audit, as may be required by the Chairperson:
(f)to set up, in consultation with the Chairperson, a viable inventory mechanism for the property, and other physical assets of the University;
(g)to prepare and submit to the Board of Management, through the Chairperson, annual reports on the finances and accounts of the University; and
(h)to function under the general supervision and direction of the Chairperson, President and the Board of Management.
Chapter-4 Terms and Conditions of Service, Duties, and Functions of Other Officers of the University