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[Cites 0, Cited by 0] [Section 33] [Entire Act]

British India - Subsection

Section 33(1) in British Nationality Act, 1948

(1)References in this Act to colonies shall be construed as including references to the Channel Islands and the Isle of Man; and in its application to those Islands this Act shall have effect as if references to the Governor included references to the Lieutenant-Governor.