Himachal Pradesh High Court
Rakesh Dhiman vs . Pnb & Anr. on 31 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
.
CWP No. 11459 of 2011 a/w CWP No. 4515 of 2013.
31.08.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner.
Mr. Summit Sood, Advocate, for respondent No.1-Bank.
At the request of learned counsel for the petitioner, list on 21st September, 2022.
(Satyen Vaidya) Judge.
31st August, 2022.
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