Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(1) in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006

(1)This Act may be called the Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006.