Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006 1. Short title and commencement. (1)This Act may be called the Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006.(2)It shall come into force at once.
