Section 5 in The Jai Narain Vyas University Jodhpur Act, 1962
5. [ The colleges and jurisdiction of the University. [Substituted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.]
(1)The University shall have the following constituent and affiliated colleges:-I. Constituent colleges:-(a)Kamla Nehru College for Women; and(b)Institute of Evening Studies.II. Affiliated Colleges:-(a)Lachoomal Memorial College of Science, Jodhpur;(b)Mahesh Teachers, Training College, Jodhpur; and(c)Onkarmal Sornani College of Commerce, Jodhpur;Provided that the State Government may, in consultation with the University, by notification published in the Official Gazette, enumerate such other college as it deems fit to be a constituent or affiliated college of the University.(2)The jurisdiction of the University shall extend to and the powers conferred by or under this Act shall be exercisable by it in the University departments, its constituent and affiliated colleges and colleges which may be admitted by it to the privileges of the University in accordance with or under this Act.(3)The State Government may, by order in writing:-(a)require any college to terminate, with effect from such date as may be specified in the order, its association with, or its admission to the privileges of, any other University incorporated by law to such extent as may be considered necessary and proper, or(b)exclude, to such extent as may be considered necessary and proper, from admission to the privileges of the University any college specified in the order which, in the opinion of the State Government, is required to be associated with or admitted to the privileges of, any other University;Provided that no order made under this sub-section,-(a)shall be made otherwise than with the concurrence of the Chancellor of the University, or(b)shall be made so as to take effect during the middle of an academic session].
