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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in The Jai Narain Vyas University Jodhpur Act, 1962

(1)The University shall have the following constituent and affiliated colleges:-I. Constituent colleges:-
(a)Kamla Nehru College for Women; and
(b)Institute of Evening Studies.
II. Affiliated Colleges:-
(a)Lachoomal Memorial College of Science, Jodhpur;
(b)Mahesh Teachers, Training College, Jodhpur; and
(c)Onkarmal Sornani College of Commerce, Jodhpur;
Provided that the State Government may, in consultation with the University, by notification published in the Official Gazette, enumerate such other college as it deems fit to be a constituent or affiliated college of the University.