Section 16(2) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011
(2)With the duties referred to in clause (a) to (e) of sub-section (1) of section 24 of the Act, the following works shall be performed by teachers -(a)To participate in training program;(b)To participate in the development of Curriculum, syllabus, textbooks and training modules.Part-7 Curriculum and Completion of Elementary Education
