Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Assam - Subsection Section 1(2) in Assam Moslem Marriages and Divorces Registration Act, 1935 (2)It shall come into force in any part of the province on such date as the Local Government may, by notification in the Assam Gazette, appoint in this behalf.
