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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Bihar - Subsection

Section 72(1) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(1)There shall be constituted a Divisional Level Mining Task Force as under :-
(a)Divisional Commissioner - Chairman
(b)Divisional Commissioners of the Bordering Divisions -Co-Chairmen
(c)DIG Police of the Division.
(d)DIG Police of the Bordering Divisions
(e)The Conservator of Forest
(f)All Collectors of the Division
(g)All SPs of the Division
(h)All DFOs of the Division
(i)All Mining Officers of the Division
(j)Secretary to the Divisional Commissioner-Member Secretary