Section 48(3) in Kerala University of Health Sciences Act, 2010
(3)The General Council shall consist of such members (Councillors) elected as provided below:(i)one member elected from among the undergraduate students of all the University departments or schools together;(ii)one member elected from among the students of all the Postgraduate programmes in the University department or schools including full-time registered research scholars;(iii)one member each elected from among the students of the undergraduate courses in affiliated Government and aided colleges;(iv)one member elected from among the students of all Postgraduate courses in affiliated Government and aided colleges;(v)ten members elected from among the regular students of affiliated private, self-financing, unaided colleges, of whom four shall be women.
